Dr. Pooran Singh Niranjan vs U.P. Higher Education Service ...
2012 Latest Caselaw 3605 ALL

Citation : 2012 Latest Caselaw 3605 ALL
Judgement Date : 21 August, 2012

Allahabad High Court

Dr. Pooran Singh Niranjan vs U.P. Higher Education Service ... on 21 August, 2012

Bench: Yatindra Singh, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - A No. - 32638 of 2001
 

 
Petitioner :- Dr. Pooran Singh Niranjan
 
Respondent :- U.P. Higher Education Service Commission Thru' Its Secretary
 
Petitioner Counsel :- Shiv Nath Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Mahendra Dayal,J.

List revised. No one is present on behalf of the petitioner to press this writ petition.

Writ petition is dismissed for default.

Order Date :- 21.8.2012

vks

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