Vidya Kant Tiwari vs D.I.O.S. And Others
2012 Latest Caselaw 3604 ALL

Citation : 2012 Latest Caselaw 3604 ALL
Judgement Date : 21 August, 2012

Allahabad High Court

Vidya Kant Tiwari vs D.I.O.S. And Others on 21 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 8402 of 1996
 

 
Petitioner :- Vidya Kant Tiwari
 
Respondent :- D.I.O.S. And Others
 
Petitioner Counsel :- H.N. Pandey,A.C. Tiwari,N.C. Rajvanshi
 
Respondent Counsel :- C.S.C.,R. Asthana
 

 
Hon'ble Rajes Kumar,J.

On the request of Sri H.N. Pandey, Advocate, list in the next cause list i.e. on 28.8.2012.

Order Date :- 21.8.2012

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