Mushahid Khan vs State Of U.P.& Others
2012 Latest Caselaw 3602 ALL

Citation : 2012 Latest Caselaw 3602 ALL
Judgement Date : 21 August, 2012

Allahabad High Court

Mushahid Khan vs State Of U.P.& Others on 21 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 40239 of 2012
 

 
Petitioner :- Mushahid Khan
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- Satya Prakash Pandey
 
Respondent Counsel :- C.S.C.,V.B. Mishra
 

 
Hon'ble Rajes Kumar,J.

As prayed, put up on 23.8.2012 as fresh.

Order Date :- 21.8.2012

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