Dhirendra Kumar Sharma vs Chairman Town Area Committee And ...
2012 Latest Caselaw 3601 ALL

Citation : 2012 Latest Caselaw 3601 ALL
Judgement Date : 21 August, 2012

Allahabad High Court

Dhirendra Kumar Sharma vs Chairman Town Area Committee And ... on 21 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2235 of 1994
 

 
Petitioner :- Dhirendra Kumar Sharma
 
Respondent :- Chairman Town Area Committee And Others.
 
Petitioner Counsel :- Y.S.Saxena
 
Respondent Counsel :- S.C.,N.Mishra,Saurabh Ray
 

 
Hon'ble Rajes Kumar,J.

Sri Krishna Kumar Advocate states that counter affidavit is under preparation.

On his request, list in the next cause list.

Order Date :- 21.8.2012

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