Badri Prasad Rawat vs Zila Basic Shiksha Adhikari ...
2012 Latest Caselaw 3594 ALL

Citation : 2012 Latest Caselaw 3594 ALL
Judgement Date : 17 August, 2012

Allahabad High Court

Badri Prasad Rawat vs Zila Basic Shiksha Adhikari ... on 17 August, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 6338 of 2001
 

 
Petitioner :- Badri Prasad Rawat
 
Respondent :- Zila Basic Shiksha Adhikari Jhansi & Others
 
Petitioner Counsel :- B.S. Pandey
 
Respondent Counsel :- C.S.C.,A.K. Shukla,Pk. Sharma,V.B.Khare,V.N. Ojha
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised. Nobody is present for the petitioner.

In the interest of justice, the case is passed over.

Order Date :- 17.8.2012

Puspendra

Download the LatestLaws.com Mobile App