Km. Neera Rani Bharti vs State Of U.P. And Others
2012 Latest Caselaw 3593 ALL

Citation : 2012 Latest Caselaw 3593 ALL
Judgement Date : 17 August, 2012

Allahabad High Court

Km. Neera Rani Bharti vs State Of U.P. And Others on 17 August, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 41541 of 2005
 

 
Petitioner :- Km. Neera Rani Bharti
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ram Shanker Mishra,C.B.Dubey,E.B.Dubey,Vinod Kumar Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised. Learned counsel for the petitioner is not present.

In the interest of justice, the case is passed over.

Order Date :- 17.8.2012

Puspendra

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