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Ramdheeraj Singh vs U.P.Basic Shiksha Parishad ...
2012 Latest Caselaw 3592 ALL

Citation : 2012 Latest Caselaw 3592 ALL
Judgement Date : 17 August, 2012

Allahabad High Court
Ramdheeraj Singh vs U.P.Basic Shiksha Parishad ... on 17 August, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3810 of 1997
 

 
Petitioner :- Ramdheeraj Singh
 
Respondent :- U.P.Basic Shiksha Parishad Alld.& Others
 
Petitioner Counsel :- A.Khan,K.N.Mishra,S.M.Arshad,Uma Nath Pandey
 
Respondent Counsel :- S.C.,S.G. Hasnain,S.U.Hasnain
 

 
Hon'ble Rajes Kumar,J.

Rejoinder affidavit filed today is taken on record.

On the request of learned counsel for the petitioner the connected Writ Petition no. 20624 of 1997 is passed over.

List in the next cause list.

Order Date :- 17.8.2012

OP

 

 

 
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