Giraja Shankar Rai vs State Of U.P.& Others
2012 Latest Caselaw 3590 ALL

Citation : 2012 Latest Caselaw 3590 ALL
Judgement Date : 17 August, 2012

Allahabad High Court

Giraja Shankar Rai vs State Of U.P.& Others on 17 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 40241 of 2012
 

 
Petitioner :- Giraja Shankar Rai
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- Kamlesh Shukla
 
Respondent Counsel :- C.S.C.,R.B. Pradhan
 

 
Hon'ble V.K. Shukla,J.

Put up before another Bench on Tuesday as fresh case, after taking nomination from Hon'ble the Acting Chief Justice.

Order Date :- 17.8.2012

SRY

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