Citation : 2012 Latest Caselaw 3587 ALL
Judgement Date : 17 August, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 8260 of 1997 Petitioner :- Uma Shanker Yadav And Ors. Respondent :- State Of U.P. Through Secy. Medical Department, And Others Petitioner Counsel :- Syed Wajid Ali,Chandreshwar Prasad,D.K. Srivastava,J.K. Yadav,R.K. Srivastava,Yogesh Agrawal Respondent Counsel :- S.C.,A.K.Nigam,Nripendra Misra,Pankaj Naqvi,Sudeep Harkauli Hon'ble Rajes Kumar,J.
Learned counsel for the petitioner states that Sri Sudeep Harkauli is now the counsel for respondent no. 4. The main grievance of the petitioner is from respondent no. 4. It appears that respondent no. 4 has not yet filed any counter affidavit. The stand of respondent no. 4 is necessary.
Put up on 21.8.2012. Learned counsel for the petitioner may inform Sri Sudeep Harkauli in writing about the date.
Order Date :- 17.8.2012
OP
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