Sanjai Prakash Mishra & Others vs State Of U.P.& Others
2012 Latest Caselaw 3584 ALL

Citation : 2012 Latest Caselaw 3584 ALL
Judgement Date : 17 August, 2012

Allahabad High Court

Sanjai Prakash Mishra & Others vs State Of U.P.& Others on 17 August, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 15913 of 2000
 

 
Petitioner :- Sanjai Prakash Mishra & Others
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- S.F.A. Naqvi,Rajeshwar Singh
 
Respondent Counsel :- C.S.C.,G.D.Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of learned counsel for the respondents, the case is passed over.

Order Date :- 17.8.2012

Puspendra

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