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Udyan Evam Khdya Prashanskaran ... vs State Of U.P.& Others
2012 Latest Caselaw 3582 ALL

Citation : 2012 Latest Caselaw 3582 ALL
Judgement Date : 17 August, 2012

Allahabad High Court
Udyan Evam Khdya Prashanskaran ... vs State Of U.P.& Others on 17 August, 2012
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 24110 of 2000
 

 
Petitioner :- Udyan Evam Khdya Prashanskaran Mazdoor & Others
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- Satish Dwivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Mr. Satish Dwivedi, learned counsel for the petitioners.

Order Date :- 17.8.2012

Puspendra

 

 

 
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