Diwakar And Another vs State Of U.P. And Another
2012 Latest Caselaw 3570 ALL

Citation : 2012 Latest Caselaw 3570 ALL
Judgement Date : 16 August, 2012

Allahabad High Court

Diwakar And Another vs State Of U.P. And Another on 16 August, 2012

Bench: Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 34487 of 2009
 

 
Petitioner :- Diwakar And Another
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Krishna Shankar,Dharmendra Singh
 
Respondent Counsel :- Govt. Advocate,Sanjay Kumar Mishra
 

 
Hon'ble Vijay Prakash Pathak,J.

List correctly showing the names of Sri P.S. Yadav and Sri Rajesh Kumar as counsel for opposite party no.2 also in the next cause list.

Order Date :- 16.8.2012

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