Uma Shankar Yadav vs State Of U.P. & Others
2012 Latest Caselaw 3555 ALL

Citation : 2012 Latest Caselaw 3555 ALL
Judgement Date : 16 August, 2012

Allahabad High Court

Uma Shankar Yadav vs State Of U.P. & Others on 16 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 4421 of 2009
 

 
Petitioner :- Uma Shankar Yadav
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.K.S. Yadav,Pursuttam Upadhyay
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this case after two weeks. Rejoinder affidavit, if any, may be filed by the said time.

Order Date :- 16.8.2012

SRY

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