Citation : 2012 Latest Caselaw 3554 ALL
Judgement Date : 16 August, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- SALES/TRADE TAX REVISION No. - 784 of 2012 Petitioner :- M/S S.N.G. Developers Express Highway Respondent :- Commissioner Of Commercial Tax Lko. Petitioner Counsel :- Ashok Kumar Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
On the request of learned Standing Counsel, put up on Tuesday (21.8.2012) as fresh before the appropriate Bench.
Order Date :- 16.8.2012
OP
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