Kapil Dev Singh & Others vs State Of U.P. & Others
2012 Latest Caselaw 3553 ALL

Citation : 2012 Latest Caselaw 3553 ALL
Judgement Date : 16 August, 2012

Allahabad High Court

Kapil Dev Singh & Others vs State Of U.P. & Others on 16 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 72657 of 2011
 

 
Petitioner :- Kapil Dev Singh & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Awadhesh Kumar
 
Respondent Counsel :- C.S.C.,G.K. Singh,Girijesh Tiwari,Rajeshwar Singh
 

 
Hon'ble V.K. Shukla,J.

Due to paucity of time, case could not be taken up. List this case after four weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 16.8.2012

SRY

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