Sharda Prasad vs State Of U.P. And Others
2012 Latest Caselaw 3548 ALL

Citation : 2012 Latest Caselaw 3548 ALL
Judgement Date : 16 August, 2012

Allahabad High Court

Sharda Prasad vs State Of U.P. And Others on 16 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 29735 of 2012
 

 
Petitioner :- Sharda Prasad
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Abhishek Srivastava,Arvind Srivastava
 
Respondent Counsel :- C.S.C.,B.R. Maurya
 

 
Hon'ble V.K. Shukla,J.

Due to paucity of time, case could not be taken up. List this case after four weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 16.8.2012

SRY

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