C/M Patel Smarak Inter College, ... vs State Of U.P. And Others
2012 Latest Caselaw 3546 ALL

Citation : 2012 Latest Caselaw 3546 ALL
Judgement Date : 16 August, 2012

Allahabad High Court

C/M Patel Smarak Inter College, ... vs State Of U.P. And Others on 16 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 11736 of 2009
 

 
Petitioner :- C/M Patel Smarak Inter College, Jattari Thru Manager & Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Raj Mohan Saggi
 
Respondent Counsel :- C.S.C.,M.A.Haseen,S.K.Yadav,Sudhir Dixit
 

 
Hon'ble V.K. Shukla,J.

Due to paucity of time, case could not be taken up. List this case after four weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 16.8.2012

SRY

Download the LatestLaws.com Mobile App