Sanjay Sharma And Others vs State Of U.P. And Others
2012 Latest Caselaw 3537 ALL

Citation : 2012 Latest Caselaw 3537 ALL
Judgement Date : 16 August, 2012

Allahabad High Court

Sanjay Sharma And Others vs State Of U.P. And Others on 16 August, 2012

Bench: Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 40732 of 2011
 

 
Petitioner :- Sanjay Sharma And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ashok Kumar Chaubey
 
Respondent Counsel :- Govt.Advocate,Om Prakash Gupta
 

 
Hon'ble Vijay Prakash Pathak,J.

Case is passed over for the day on the illness slip of Sri Ashok Kumar Chaubey, learned counsel for the applicants.

List this case in the next cause list.

Order Date :- 16.8.2012

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