Smt Murti Devi vs B.S.A. & Others
2012 Latest Caselaw 3535 ALL

Citation : 2012 Latest Caselaw 3535 ALL
Judgement Date : 16 August, 2012

Allahabad High Court

Smt Murti Devi vs B.S.A. & Others on 16 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 9861 of 1994
 

 
Petitioner :- Smt Murti Devi
 
Respondent :- B.S.A. & Others
 
Petitioner Counsel :- A.N.Rai
 
Respondent Counsel :- S.C.,R.K. Malviya
 

 
Hon'ble Rajes Kumar,J.

It is informed that now Sri Bhupendra Kumar Yadav has been appointed as Standing Counsel on behalf of the Basic Shiksha Adhikari for the district Firozabad.

List in the next cause list showing the name of Sri Bhupendra Kumar Yadav as counsel for the respondent.

Order Date :- 16.8.2012

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