Citation : 2012 Latest Caselaw 3533 ALL
Judgement Date : 16 August, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 53465 of 2005 Petitioner :- Vijay Kumar Singh Respondent :- Commissioner Housing/Registrar Cooperative Housing & Others Petitioner Counsel :- O.P. Singh,N.K. Srivastava,Namit.Srivastava.,Shashi Nandan Respondent Counsel :- Pankaj Mithal,K.N. Shukla,S.C.,V.K. Goel Hon'ble Rajes Kumar,J.
Counsel for respondent nos. 1 and 2 has been elevated to the Bench and respondent no. 5 is no more.
In view of the above, office is directed to issue notices to the respondent nos. 1, 2 and 5 to engage another counsel.
Order Date :- 16.8.2012
OP
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