Jitendra Kumar & Others vs State Of U.P. & Others
2012 Latest Caselaw 3532 ALL

Citation : 2012 Latest Caselaw 3532 ALL
Judgement Date : 16 August, 2012

Allahabad High Court

Jitendra Kumar & Others vs State Of U.P. & Others on 16 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 33260 of 2012
 

 
Petitioner :- Jitendra Kumar & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- M.M. Sahai,R. Sahai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Sri K.K. Chand, learned standing counsel informs the Court that counter affidavit has been filed in the Registry of the Court on 0.8.08.2012. Rejoinder affidavit to the said counter affidavit is being filed today; the same is accepted and taken on record. The Counter affidavit is not on record, as such the office is directed to trace and place the same on record.

List this case in the next cause list. It is made clear that when the office proceeds to list this case, the order dated 24.07.2012 passed by the Court be kept in mind.

Order Date :- 16.8.2012

SRY

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