Smt. Sarita vs State Of U.P. & Others
2012 Latest Caselaw 3526 ALL

Citation : 2012 Latest Caselaw 3526 ALL
Judgement Date : 14 August, 2012

Allahabad High Court

Smt. Sarita vs State Of U.P. & Others on 14 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 34568 of 2012
 

 
Petitioner :- Smt. Sarita
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Arun Kumar Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri Virendra Kumar Yadav, learned Standing Counsel, prays for and is granted two days' time to file reply.

Put up on 21.8.2012 as fresh.

Order Date :- 14.8.2012

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