Smt. Ragini Singh vs State Of U.P.Thru.It'S Secy. And ...
2012 Latest Caselaw 3525 ALL

Citation : 2012 Latest Caselaw 3525 ALL
Judgement Date : 14 August, 2012

Allahabad High Court

Smt. Ragini Singh vs State Of U.P.Thru.It'S Secy. And ... on 14 August, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 29968 of 2012
 

 
Petitioner :- Smt. Ragini Singh
 
Respondent :- State Of U.P.Thru.It'S Secy. And Another
 
Petitioner Counsel :- B.D.Mishra
 
Respondent Counsel :- C.S.C.,Arun Kumar Mishra
 

 
Hon'ble Rajes Kumar,J.

Sri Virendra Kumar Yadav, learned Standing Counsel, prays for and is granted two days' time to file reply.

Put up on 21.8.2012 as fresh.

Order Date :- 14.8.2012

Download the LatestLaws.com Mobile App