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Magan Singh vs Anita
2012 Latest Caselaw 3520 ALL

Citation : 2012 Latest Caselaw 3520 ALL
Judgement Date : 14 August, 2012

Allahabad High Court
Magan Singh vs Anita on 14 August, 2012
Bench: Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 11092 of 2012
 

 
Petitioner :- Magan Singh
 
Respondent :- Anita
 
Petitioner Counsel :- Mohammad Akram
 

 
Hon'ble Manoj Misra,J.

I have heard learned counsel for the petitioner and the learned A.G.A. for the State.

This writ petition has been filed against the revisional order dated 14.10.2010. There is no explanation for the laches.

Learned counsel for the petitioner prays for and is allowed two weeks time to file supplementary affidavit to explain the laches.

List/put up for order on 04th September, 2012.

Order Date :- 14.8.2012

Sunil Kr Tiwari

 

 

 
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