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Gaurav Pratap Singh vs State Of U.P. Thur' Secretary ...
2012 Latest Caselaw 3506 ALL

Citation : 2012 Latest Caselaw 3506 ALL
Judgement Date : 13 August, 2012

Allahabad High Court
Gaurav Pratap Singh vs State Of U.P. Thur' Secretary ... on 13 August, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 38232 of 2012
 

 
Petitioner :- Gaurav Pratap Singh
 
Respondent :- State Of U.P. Thur' Secretary Madhyamik Shiksha Parishad
 
Petitioner Counsel :- Prakash Veer Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent. He prays for and  is accorded one month's time to file counter affidavit.

List this petition after one month.

Order Date :- 13.8.2012

SRY

 

 

 
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