Shri Sarvjit Singh And Others vs Sri Krishna Rai And Others
2012 Latest Caselaw 3501 ALL

Citation : 2012 Latest Caselaw 3501 ALL
Judgement Date : 13 August, 2012

Allahabad High Court

Shri Sarvjit Singh And Others vs Sri Krishna Rai And Others on 13 August, 2012

Bench: Amitava Lala, Acting Chief Justice, Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- SPECIAL APPEAL No. - 9 of 2012
 

 
Petitioner :- Shri Sarvjit Singh And Others
 
Respondent :- Sri Krishna Rai And Others
 
Petitioner Counsel :- Hem Pratap Singh,S. Shekhar
 
Respondent Counsel :- S. Tripathi,Ashok Mehta,Vijai Shanker
 

 
Hon'ble Amitava Lala,Acting Chief Justice
 
Hon'ble Pradeep Kumar Singh Baghel,J.

None appeared on behalf of the appellants to press the special appeal in spite of repeated calls. It seems that the special appeal has become infructuous by the passage of time, as such, the appellants have lost interest.

Therefore, the special appeal is dismissed as infructuous without imposing any cost.

Interim order, if any, stands vacated.

Order Date :- 13.8.2012

Puspendra

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