Food Corporation Of India vs J.S. Sirohi
2012 Latest Caselaw 3500 ALL

Citation : 2012 Latest Caselaw 3500 ALL
Judgement Date : 13 August, 2012

Allahabad High Court

Food Corporation Of India vs J.S. Sirohi on 13 August, 2012

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- SECOND APPEAL No. - 514 of 1992
 

 
Petitioner :- Food Corporation Of India
 
Respondent :- J.S. Sirohi
 
Petitioner Counsel :- S.N.Srivastava,Amit Kumar,G.C.Bhattacharya,J.Nagar,Satya Prakash
 
Respondent Counsel :- V.K.Saxena,Ajay Yadav,I.N. Singh,Krishna Kumar,N.D. Kesari,P. Kumar,P.P.S. Rathore
 

 
Hon'ble Sibghat Ullah Khan,J.

As prayed by learned counsel for the appellant list after two weeks.

Order Date :- 13.8.2012

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