Dr. Manju Rani vs State Of U.P.& Others
2012 Latest Caselaw 3493 ALL

Citation : 2012 Latest Caselaw 3493 ALL
Judgement Date : 13 August, 2012

Allahabad High Court

Dr. Manju Rani vs State Of U.P.& Others on 13 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 29215 of 2012
 

 
Petitioner :- Dr. Manju Rani
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- Yogish Kumar Saxena
 
Respondent Counsel :- C.S.C.,R.P. Tiwari
 

 
Hon'ble V.K. Shukla,J.

Respondents are accorded four weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List this case after six weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 13.8.2012

SRY

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