M.D.A.,Moradabad vs Chandra Prakash Gupta & Others
2012 Latest Caselaw 3489 ALL

Citation : 2012 Latest Caselaw 3489 ALL
Judgement Date : 13 August, 2012

Allahabad High Court

M.D.A.,Moradabad vs Chandra Prakash Gupta & Others on 13 August, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 177 of 1995
 

 
Petitioner :- M.D.A.,Moradabad
 
Respondent :- Chandra Prakash Gupta & Others
 
Petitioner Counsel :- P.K.Singh,A.K. Mishra
 
Respondent Counsel :- S.K.Rastogi,Anurag Khanna,Ashok Bhushan,S.P. Gupta,Tarun Agarwal
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Passed over on the illness slip of learned counsel for the appellant.

(A.K. Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 13.8.2012

MK/

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