Agra Development Authority Agra vs Anirudh Vir Singh
2012 Latest Caselaw 3487 ALL

Citation : 2012 Latest Caselaw 3487 ALL
Judgement Date : 13 August, 2012

Allahabad High Court

Agra Development Authority Agra vs Anirudh Vir Singh on 13 August, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 177 of 1997
 

 
Petitioner :- Agra Development Authority Agra
 
Respondent :- Anirudh Vir Singh
 
Petitioner Counsel :- Satish Chaturvedi
 
Respondent Counsel :- A.K.Gupta,P.C.Jain,Ravikant.
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Passed over on the illness slip of learned counsel for the respondent.

List in the next cause list.

(A.K. Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 13.8.2012

MK/

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