Citation : 2012 Latest Caselaw 3483 ALL
Judgement Date : 13 August, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 38375 of 2012 Petitioner :- Ramvir Singh And Others Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- Ram Autar Verma Respondent Counsel :- C.S.C.,Siddhartha Hon'ble Dilip Gupta,J.
As prayed for on behalf of learned counsel for the petitioners, place this petition as fresh on 16th August, 2012.
Order Date :- 13.8.2012
SK
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