Smt. Kirti Tiwari vs State Of U.P. Through Secy. Basic ...
2012 Latest Caselaw 3471 ALL

Citation : 2012 Latest Caselaw 3471 ALL
Judgement Date : 9 August, 2012

Allahabad High Court

Smt. Kirti Tiwari vs State Of U.P. Through Secy. Basic ... on 9 August, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4201 of 2012
 

 
Petitioner :- Smt. Kirti Tiwari
 
Respondent :- State Of U.P. Through Secy. Basic Edu. Lko. & Ors.
 
Petitioner Counsel :- Anurag Srivastava
 
Respondent Counsel :- C.S.C.,C.B.Singh
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the petitioner, this case is adjourned.

List again.

Order Date :- 9.8.2012

A.Nigam

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