Smt.Ganga Devi vs Viii Addl.Distt.Judge Ghaziabad ...
2012 Latest Caselaw 3465 ALL

Citation : 2012 Latest Caselaw 3465 ALL
Judgement Date : 9 August, 2012

Allahabad High Court

Smt.Ganga Devi vs Viii Addl.Distt.Judge Ghaziabad ... on 9 August, 2012

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 10171 of 1990
 

 
Petitioner :- Smt.Ganga Devi
 
Respondent :- Viii Addl.Distt.Judge Ghaziabad And Others
 
Petitioner Counsel :- Santosh Kumar,A.K. Banerjee,V.K. Goel
 
Respondent Counsel :- K.M.Dayal,A.K.Gaur,M.K. Gupta,Rajeev Gupta,S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Allowed.

For details, see order of date passed in C.M.W. No. 10170/90.

Order Date :- 9.8.2012

Anand

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