Aditya Swaroop Srivastava ... vs State Of U.P. And Others
2012 Latest Caselaw 3464 ALL

Citation : 2012 Latest Caselaw 3464 ALL
Judgement Date : 9 August, 2012

Allahabad High Court

Aditya Swaroop Srivastava ... vs State Of U.P. And Others on 9 August, 2012

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE SINGLE No. - 584 of 1993
 

 
Petitioner :- Aditya Swaroop Srivastava {State}
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- D.C.Mukherjee
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

Learned counsel for the petitioner informs that by efflux of time the writ petition has become infructuous. Accordingly the writ petition is dismissed as having become infructuous.

Order Date :- 9.8.2012

Banswar

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