C/M. Balka Uchchatar Madhyamik ... vs State Of U.P. Through Sec. ...
2012 Latest Caselaw 3449 ALL

Citation : 2012 Latest Caselaw 3449 ALL
Judgement Date : 8 August, 2012

Allahabad High Court

C/M. Balka Uchchatar Madhyamik ... vs State Of U.P. Through Sec. ... on 8 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 38112 of 2012
 

 
Petitioner :- C/M. Balka Uchchatar Madhyamik Vidyalaya Balka And Another
 
Respondent :- State Of U.P. Through Sec. Secondary Edu. And Others
 
Petitioner Counsel :- S.P. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1 and 2. Sri A.K. Sinha, Advocate has entered appearance on behalf of respondent No.3.

Each one of the respondents is accorded four weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 8.8.2012

SRY

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