Baidya Nath Mani Tripathi vs The State Of U.P. And Others
2012 Latest Caselaw 3446 ALL

Citation : 2012 Latest Caselaw 3446 ALL
Judgement Date : 8 August, 2012

Allahabad High Court

Baidya Nath Mani Tripathi vs The State Of U.P. And Others on 8 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 33573 of 2007
 

 
Petitioner :- Baidya Nath Mani Tripathi
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Anil Bhushan,Jitendra Kumar Pandey,Rajeev Mishra,Sandeep Chaturvedi
 
Respondent Counsel :- C.S.C.,Arvind Kumar Shukla,K. Shahi,Vashistha Tewari
 

 
Hon'ble V.K. Shukla,J.

List this writ petition in the next cause list along with record of following writ petitions:

Writ petition No.21460 of 2007, writ petition No.5545 of 2009 and writ petition No.6644 of 2011, showing the names of respective counsel along with cause title.

It has been informed at the Bar that earlier this matter was listed before Hon'ble Mr. Justice D.P. Singh and His Lordship has released the matter. The office should verify this fact before listing this case in the next cause list.

Order Date :- 8.8.2012

SRY

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