Rakesh vs State Of U.P. And Others
2012 Latest Caselaw 3443 ALL

Citation : 2012 Latest Caselaw 3443 ALL
Judgement Date : 8 August, 2012

Allahabad High Court

Rakesh vs State Of U.P. And Others on 8 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 30537 of 2012
 

 
Petitioner :- Rakesh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Satya Prakash Pandey,Ved Prakash Pandey
 
Respondent Counsel :- C.S.C.,Som Veer
 

 
Hon'ble V.K. Shukla,J.

Put up this matter o Monday as fresh case before another Bench, after taking nomination from Hon'ble the Acting Chief Justice.

Order Date :- 8.8.2012

SRY

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