C/M Shri Madan Mohan Das Shri ... vs State Of U.P. And Others
2012 Latest Caselaw 3441 ALL

Citation : 2012 Latest Caselaw 3441 ALL
Judgement Date : 8 August, 2012

Allahabad High Court

C/M Shri Madan Mohan Das Shri ... vs State Of U.P. And Others on 8 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 36899 of 2012
 

 
Petitioner :- C/M Shri Madan Mohan Das Shri Krishna Ghaushala Vidyal.&Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- G.K. Singh,A.K. Pandey,V.K. Singh
 
Respondent Counsel :- C.S.C.,Sanjay Chaturvedi
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1, 2 and 3. Sri Sanjay Chaturvedi, Advocate has entered appearance on behalf of respondent No. 4.

Each one of the respondents is accorded eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.

List thereafter.

Order Date :- 8.8.2012

SRY

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