C/M Of Janhitkari Purvamadhyamik ... vs State Of U.P. And Others
2012 Latest Caselaw 3436 ALL

Citation : 2012 Latest Caselaw 3436 ALL
Judgement Date : 8 August, 2012

Allahabad High Court

C/M Of Janhitkari Purvamadhyamik ... vs State Of U.P. And Others on 8 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 31762 of 2012
 

 
Petitioner :- C/M Of Janhitkari Purvamadhyamik Vidyalaya Sujaula
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- L.K. Dwivedi
 
Respondent Counsel :- C.S.C.,Chandra Narayan Tripathi,Pankaj Mishra
 

 
Hon'ble V.K. Shukla,J.

List after four weeks.

Interim order is extended till the next date of listing.

Order Date :- 8.8.2012

SRY

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