Gaurav Pratap Singh vs State Of U.P. Thur' Secretary ...
2012 Latest Caselaw 3427 ALL

Citation : 2012 Latest Caselaw 3427 ALL
Judgement Date : 7 August, 2012

Allahabad High Court

Gaurav Pratap Singh vs State Of U.P. Thur' Secretary ... on 7 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 38232 of 2012
 

 
Petitioner :- Gaurav Pratap Singh
 
Respondent :- State Of U.P. Thur' Secretary Madhyamik Shiksha Parishad
 
Petitioner Counsel :- Prakash Veer Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up this case on Monday next.

Order Date :- 7.8.2012

SRY

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