Amarjeet Shahi vs State Of U.P.
2012 Latest Caselaw 3426 ALL

Citation : 2012 Latest Caselaw 3426 ALL
Judgement Date : 7 August, 2012

Allahabad High Court

Amarjeet Shahi vs State Of U.P. on 7 August, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16625 of 2012
 

 
Petitioner :- Amarjeet Shahi
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Manish Kumar Tripathi,Gaurav Kakkar
 
Respondent Counsel :- Govt. Advocate,L.M.Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed by learned counsel for the applicant put up this bail application as fresh if possible on 13.8.2012 before regular Bench after obtaining nomination from Hon'ble the Chief Justice/Senior Judge.

Order Date :- 7.8.2012

Hasnain

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