Satyaveer Singh vs State Of U.P.
2012 Latest Caselaw 3422 ALL

Citation : 2012 Latest Caselaw 3422 ALL
Judgement Date : 7 August, 2012

Allahabad High Court

Satyaveer Singh vs State Of U.P. on 7 August, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16518 of 2012
 

 
Petitioner :- Satyaveer Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mukesh Kumar Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Counter affidavit filed by learned AGA today, is taken on record. Rejoinder affidavit, if any, may be filed within two weeks.

Put up on 21.8.2012 as fresh.

Order Date :- 7.8.2012

Hasnain

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