Naresh Kumar Dhawan vs Managing Director, U.P. ...
2012 Latest Caselaw 3420 ALL

Citation : 2012 Latest Caselaw 3420 ALL
Judgement Date : 7 August, 2012

Allahabad High Court

Naresh Kumar Dhawan vs Managing Director, U.P. ... on 7 August, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4148 of 2012
 

 
Petitioner :- Naresh Kumar Dhawan
 
Respondent :- Managing Director, U.P. Cooperative Bank Ltd. & 2 Others
 
Petitioner Counsel :- Sudeep Kumar,A.K. Pandey
 
Respondent Counsel :- Sudeep Seth
 

 
Hon'ble Ajai Lamba,J.

Issue notice.

Sri Sudeep Seth, Advocate, appearing for the respondents 1 to 3 prays for time to file counter affidavit.

Let the counter affidavit be filed within two weeks from today.

Rejoinder affidavit, if any, be filed within one week thereof.

List immediately thereafter.

Order Date :- 7.8.2012

A.Nigam

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