Ram Pratap Pandey vs Navneet Sahgal. Chairman. U.P ...
2012 Latest Caselaw 3400 ALL

Citation : 2012 Latest Caselaw 3400 ALL
Judgement Date : 6 August, 2012

Allahabad High Court

Ram Pratap Pandey vs Navneet Sahgal. Chairman. U.P ... on 6 August, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 1339 of 2011
 

 
Petitioner :- Ram Pratap Pandey
 
Respondent :- Navneet Sahgal. Chairman. U.P Power Corp., Ltd., And Anr.
 
Petitioner Counsel :- Sarvesh Kumar Shukla
 
Respondent Counsel :- Manish Vaish
 

 
Hon'ble Dr. Satish Chandra,J.

As prayed, list on 17.08.2012.

Order Date :- 6.8.2012

VNP/-

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