Uma Kant Tiwari And Others vs Javed Usmani Chief Secretary ...
2012 Latest Caselaw 3399 ALL

Citation : 2012 Latest Caselaw 3399 ALL
Judgement Date : 6 August, 2012

Allahabad High Court

Uma Kant Tiwari And Others vs Javed Usmani Chief Secretary ... on 6 August, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 1709 of 2012
 

 
Petitioner :- Uma Kant Tiwari And Others
 
Respondent :- Javed Usmani Chief Secretary U.P.Shashan Lko. And Others
 
Petitioner Counsel :- Akhilesh Kalra,Shyam Mohan
 

 
Hon'ble Dr. Satish Chandra,J.

Mr. Z. Zilani, learned Additional Advocate General appears for opposite parties, prays for and is granted two weeks' time to implement the order passed by this Hon'ble Court.

List after two weeks.

Order Date :- 6.8.2012

VNP/-

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