Sant Kumar Rai vs District Administrative ...
2012 Latest Caselaw 3398 ALL

Citation : 2012 Latest Caselaw 3398 ALL
Judgement Date : 6 August, 2012

Allahabad High Court

Sant Kumar Rai vs District Administrative ... on 6 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 37901 of 2012
 

 
Petitioner :- Sant Kumar Rai
 
Respondent :- District Administrative Committee Gorakhpur & Others
 
Petitioner Counsel :- Dr. H.N. Tripathi
 
Respondent Counsel :- Sujeet Kumar
 

 
Hon'ble V.K. Shukla,J.

Put up this matter on 14.08.2012 in computer list.

By that time Sri Sujeet Kumar Rai, Advocate, appearing for the respondents, shall obtain necessary instructions in the matter, on the issue as to whether even after attaining the age of superannuation, disciplinary proceedings could have been initiated and the order of punishment could have been passed.

Order Date :- 6.8.2012

SRY

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