Gokul Singh vs Addl. Collector Firozabad & ...
2012 Latest Caselaw 3397 ALL

Citation : 2012 Latest Caselaw 3397 ALL
Judgement Date : 6 August, 2012

Allahabad High Court

Gokul Singh vs Addl. Collector Firozabad & ... on 6 August, 2012

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 26594 of 1999
 

 
Petitioner :- Gokul Singh
 
Respondent :- Addl. Collector Firozabad & Others
 
Petitioner Counsel :- A.R.B.Kher,Aklank Jain
 
Respondent Counsel :- C.S.C
 

 
Hon'ble B. Amit Sthalekar,J.

List has been revised. None appears to press the writ petition.

Petition is dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 6.8.2012

Arun K. Singh

Download the LatestLaws.com Mobile App