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Kalyan Singh & Another vs State Of U.P. & Others
2012 Latest Caselaw 3396 ALL

Citation : 2012 Latest Caselaw 3396 ALL
Judgement Date : 6 August, 2012

Allahabad High Court
Kalyan Singh & Another vs State Of U.P. & Others on 6 August, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 38047 of 2012
 

 
Petitioner :- Kalyan Singh & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is accorded four weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 6.8.2012

SRY

 

 

 
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