Sheojee Tyagi vs State Of U.P. & Others
2012 Latest Caselaw 3393 ALL

Citation : 2012 Latest Caselaw 3393 ALL
Judgement Date : 6 August, 2012

Allahabad High Court

Sheojee Tyagi vs State Of U.P. & Others on 6 August, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 37250 of 2012
 

 
Petitioner :- Sheojee Tyagi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Brijesh Kumar Srivastava
 
Respondent Counsel :- C.S.C.,Sandeep Kumar Srivastava
 

 
Hon'ble V.K. Shukla,J.

Put up this matter on next Monday.

By that time requisite instructions be obtained as to whether enquiry report has been submitted or not.

Order Date :- 6.8.2012

SRY

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