Rameshwar Mishra vs Sri Hari Prasad Shahi ...
2012 Latest Caselaw 3392 ALL

Citation : 2012 Latest Caselaw 3392 ALL
Judgement Date : 6 August, 2012

Allahabad High Court

Rameshwar Mishra vs Sri Hari Prasad Shahi ... on 6 August, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 1723 of 2012
 

 
Petitioner :- Rameshwar Mishra
 
Respondent :- Sri Hari Prasad Shahi Administrator Nagar Palika Parishad
 
Petitioner Counsel :- V.K. Srivastava
 

 
Hon'ble Dr. Satish Chandra,J.

List along with service report.

Order Date :- 6.8.2012

VNP/-

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